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State Of Odisha And Others vs Harapriya Patra
2023 Latest Caselaw 8318 Ori

Citation : 2023 Latest Caselaw 8318 Ori
Judgement Date : 31 July, 2023

Orissa High Court
State Of Odisha And Others vs Harapriya Patra on 31 July, 2023
              IN THE HIGH COURT OF ORISSA AT CUTTACK
                          W.A. No.1745 of 2022

State of Odisha and others              .....                                Appellants
                                                                 Mr. M.K.Khuntia, AGA
                                        Vs.
Harapriya Patra                         .....                              Respondent
                                                Mr.Budhadev Routray, Senior Advocate
                                                    assisted by Mr.J.Biswal, Advocate


                   CORAM:
                      JUSTICE S.TALAPATRA
                     JUSTICE SAVITRI RATHO

                                               ORDER

31.07.2023 Order No. I.A. No.4078 of 2022

06.

1. This matter is taken up through hybrid mode.

2. In view of causes assigned, the delay that occurred in filing the

intra court appeal, stands condoned.

3. In the result, this Interlocutory Application is disposed of.

(S.Talapatra) Judge

(Savitri Ratho) Judge W.A. No.1745 of 2022

07. 1. Mr. M.K.Khuntia, learned Addl. Governemnt Advocate has

appeared for the appellants and Mr.Budhadev Routray, learned Senior

Counsel assisted by Mr.J.Biswal, learned counsel has appeared for the

writ petitoner- respondent. We have heard this appeal in part along with

//2//

other analogous appeals, as reflected in the order dated 18.07.2023.

2. For continuation of hearing, let the matter be listed on 10th August,

2023 along with the analogous appeals listed today. We would consider a

proposition whether the benefit as has been granted by the impugned

judgment dated 28.02.2004 can be diluted by convering part of it as

Bichi notional benefit. The parties are directed to take instruction by the next

date.

(S.Talapatra) Judge

(Savitri Ratho) Judge

Signature Not Verified Digitally Signed Signed by: BICHITRANANDA SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 01-Aug-2023 20:25:44

 
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