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Bira Badra & Another vs State Of Odisha
2023 Latest Caselaw 8118 Ori

Citation : 2023 Latest Caselaw 8118 Ori
Judgement Date : 24 July, 2023

Orissa High Court
Bira Badra & Another vs State Of Odisha on 24 July, 2023
                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            JCRLA No.46 of 2016
                        Bira Badra & Another                                       Appellants
                                                                         Ms.Chandana Mishra,
                                                                     Advocate as Amicus Curiae
                                                         -versus-
                        State of Odisha                        ....                  Respondent
                                                                          Mr.P.K.Mohanty, ASC
                                 CORAM:
                                 MR. JUSTICE D.DASH
                                 DR. JUSTICE S.K. PANIGRAHI
                                               ORDER

24.07.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Ms.C.Mishra, learned counsel for the Appellant and Mr.P.K. Mohanty, learned Additional Standing Counsel for the Respondent.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

(Dr.S.K.Panigrahi) Judge

Signature Not Verified Digitally Signed Signed by: BASUDEV NAYAK Reason: Authentication Location: OHC Date: 25-Jul-2023 Basu 17:31:04

 
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