Purusottam Swian vs Unknown
2023 Latest Caselaw 7861 Ori

Citation : 2023 Latest Caselaw 7861 Ori
Judgement Date : 20 July, 2023

Orissa High Court

Purusottam Swian vs Unknown on 20 July, 2023

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No. 29187 of 2019

                           Purusottam Swian                            ....                      Petitioner
                                                                                        Mr. C.R. Pattanaik
                                                                    -Versus-
                           State of Odisha and Others                   ....                   Opp.Parties
                                                                                    Mr. S. Pattnaik, AGA
                                                                                     Mr. S. Sekhar, Adv.
                                                                                     (for O.P. No. 5 & 6)
                                                   CORAM:
                                                     JUSTICE SASHIKANTA MISHRA

ORDER_ 20.07.2023

Order No. 1. This matter is taken up though hybrid mode.

18.

2. Heard.

3. Hearing is concluded and judgment reserved.

4. Parties may file their written note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: PERSONAL ASSISTANT Reason: Authentication Location: High Court of Orissa, Cuttack Date: 20-Jul-2023 20:02:02