Muktamani Behera vs Election Officer
2023 Latest Caselaw 7860 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C). No.22131 OF 2023
                         Muktamani Behera                ....         Petitioner(s)
                                                                Mr.K.K.Sahoo,
                                                                    Adv.
                                                  -versus-
                         Election Officer, Marsaghai         ....    Opposite Party(s)
                         Panchayat Samiti-cum-B.D.O.,
                         Kendrapara & Ors.
                                                                  Mr.U.K.Sahoo.ASC
                                    CORAM:
                                    JUSTICE BISWANATH RATH
                                                 ORDER

Order No. 20.07.2023

1. 1. Heard learned counsel appearing for the parties. Hearing concluded and judgment is pronounced in open Court in separate sheets.

                          .                                        (Biswanath Rath)
                                                                         Judge
                   Sks

Signature Not Verified Digitally Signed Signed by: SUSIL KUMAR SWAIN Reason: Authentication Location: High Court of Orisa Date: 21-Jul-2023 13:04:54