Abhisek Pattanaik vs State Of Odisha
2023 Latest Caselaw 7765 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        CRLMC No. 2309 of 2023
                      Abhisek Pattanaik              ...                                  Petitioner

                                                                         Mr. S.Mohanty, Advocate

                                                           -Versus -
                      State of Odisha                        ....                     Opposite Party
                                                                       Additional Standing Counsel
                                      CORAM:
                                        JUSTICE SASHIKANTA MISHRA

                                                    ORDER

17.07.2023

Order No. 1. This matter is taken up through hybrid mode.

03.

2. Hearing is concluded, judgment is reserved.

3. Mr. A. C. Das, has entered appearance for the informant Opposite Party No.2.

(Sashikanta Mishra) Judge

Deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHC, Cuttack Date: 19-Jul-2023 19:52:16