Dr. Nursingha Charan Sarangi vs State Of Odisha And Others
2023 Latest Caselaw 7761 Ori

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Junior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 18-Jul-2023 13:00:18

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                W.P.(C) No. 9100 OF 2022
                                               Dr. Nursingha Charan Sarangi         ....     Petitioners
                                                                       Mr. Sameer Kumar Das, Advocate
                                                                         -versus-
                                               State of Odisha and others                .... Opp. Parties
                                                                                    Mr. Swayambhu Mishra,
                                                                                Additional Standing Counsel
                                                                                (For Opp. Party Nos.1 and 2)
                                                                         Mr. Kshirod Kumar Rout, Advocate
                                                                                      (For Opp. Party No.4)

                                                     CORAM:
                                                     JUSTICE K.R. MOHAPATRA
                                                                      ORDER

                       Order No.                                     17.07.2023
                             16.          1.       This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment is reserved.

                                                                             (K.R. Mohapatra)
               ms                                                                  Judge