Kabita Jena And Others vs Rajat Kumar Mishra And Others
2023 Latest Caselaw 7588 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK


                                                         RVWPE No.257 of 2023

                                        Kabita Jena and others             ....           Petitioners
                                                                       Mr. B. Routray, Sr. Advocate
                                                                -versus-
                                        Rajat Kumar Mishra and others      ....          Opp. Parties
                                                                         Mr. T.K. Pattanaik, A.S.C.
                                                                Mr. P.K. Mohanty, Sr. Advocate for
                                                                                             OPSC
                                                             CORAM:

                                                   JUSTICE A.K. MOHAPATRA
                                                               ORDER

        Order No.                                             13.07.2023
               03.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsels for the parties.

3. Hearing is concluded and order/judgment is reserved.

( A.K. Mohapatra) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 14-Jul-2023 10:53:30