Vikash Kumar vs State Of Odisha
2023 Latest Caselaw 7586 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                BLAPL No. 468 of 2023

                          Vikash Kumar                       ....                 Petitioner
                                                            Mr. M. Kanungo, Sr. Advocate
                                                                    Mr. S. Das, Advocate

                                                       -versus-

                          State of Odisha                    ....             Opposite Party
                                                                    Mr. S.K. Nayak, AGA

                                            CORAM: JUSTICE V. NARASINGH

                                                     ORDER

13.07.2023 BLAPL Nos. 468 of 2023, 11263 of 2022, 11345 of 2022, 11666 of 2022, 11714 of 2022 Order No.

09. 1. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Reason: Authentication Location: High Court of Orissa Date: 17-Jul-2023 20:00:24