Mahanadi Coalfields Ltd vs State Of Odisha And Others
2023 Latest Caselaw 7470 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P (C) No. 8891 of 2018
                                                            And
                                                  W.P.(C) No. 10144 of 2018

               Mahanadi Coalfields Ltd.                     .....                                  Petitioner
               represented through its Chairman-
               cum-Managing Director,
               Sambalpur, Odisha
                                                                                      Mr. D. Mohanty, Adv.
                                                            Vs.
               State of Odisha and others                   .....                         Opposite Parties
                                                                                   Mr. A.K. Mishra, AGA
                                                                     Mr. N. Moharana, Adv.[O.P.No.3,4,5]
                                CORAM:
                                    DR. JUSTICE B.R. SARANGI
                                    MR JUSTICE M.S. RAMAN

                                                                   ORDER

06.07.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. Debaraj Mohanty, learned counsel for the petitioner in W.P.(C) No. 8891 of 2018; Mr. N. Moharana, learned counsel for the petitioner in W.P.(C) No. 10144 of 2018 and opposite parties no.3, 4 and 5 in W.P.(C) No. 8891 of 2018; Mr. P.R. Pattnaik, learned counsel for opposite party no.4 in W.P.(C) No. 10144 of 2018; and Mr. A.K. Mishra, learned Addl. Government Advocate appearing for the State-opposite parties in both the writ petitions.

3. Hearing is concluded and judgment reserved.

               Ashok                                                           (DR. B.R. SARANGI)
                                                                                     JUDGE


                                                                                 (M.S. RAMAN)
Signature Not Verified                                                              JUDGE
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 07-Jul-2023 12:03:16