Nrusingha Charan Swain vs This Matter Is Taken Up Through ...
2023 Latest Caselaw 7395 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CONTC No. 4009 of 2023

                 Nrusingha Charan Swain                 ....           Petitioner
                                                         Mr.S.B.Jena, Advocate

                                           -versus-

                 Sanjib Kumar Chadha, I.F.S. &          ....          Contemnors
                 others
                                                      Mr. Iswar Mohanty, A.S.C..

                                        CORAM:

                            JUSTICE A.K. MOHAPATRA

                                            ORDER

Order No.                                  05.07.2023

    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. This Contempt Petition is filed alleging violation of the order dated 23.09.2022 passed by this Court in WPC(OAC) No.2998 of 2018.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Party-Contemnors to comply with the direction of this Court dated 23.09.2022 passed by this Court in WPC(OAC) No.2998 of 2018, if the same has not been complied with in the meantime, within a period of six weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one // 2 //

week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate violation of this Court's order.

4. The CONTC is accordingly disposed of.

                 RKS                                                        ( A.K. Mohapatra )
                                                                                   Judge




Signature Not Verified
Digitally Signed
Signed by: RAMESH KUMAR SINGH

Designation: Ex-A.R.-cum-Sr. Secretary Reason: Authentication Location: High Court of Orissa Date: 07-Jul-2023 11:01:50