Kabindra Chhanda vs State Of Orissa
2023 Latest Caselaw 7393 Ori

Citation : 2023 Latest Caselaw 7393 Ori
Judgement Date : 5 July, 2023

Orissa High Court

Kabindra Chhanda vs State Of Orissa on 5 July, 2023

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       JCRLA No. 30 of 2008
                                 Kabindra Chhanda                        ....          Appellant
                                                             Mr. Arun Kumar Budhia, Advocate
                                                            -versus-
                                 State of Orissa                          ....        Respondent
                                                    Mr. Rajesh Tripathy, Addl. Standing Counsel
                                            CORAM:
                                            THE CHIEF JUSTICE
                                            JUSTICE G. SATAPATHY
                                                           ORDER

Order No. 05.07.2023

03. Hearing concluded. Judgment reserved.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge

Subhasmita

Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa Date: 06-Jul-2023 10:47:26

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