Sidheswar Mallik vs State Of Odisha
2023 Latest Caselaw 7391 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                JCRLA NO.46 OF 2012

                             Sidheswar Mallik                     ....            Appellant
                                                             Mr.Niranjan Panda, Advocate
                                                          Mr.Rajib Bihari Mishra, Advocte

                                                        -versus-

                             State of Odisha                       ....           Respondent
                                                                        Mr.S.K.Nayak, AGA

                                       CORAM:
                                       MR. JUSTICE D.DASH
                                       Dr. JUSTICE S.K. PANIGRAHI
                                                    ORDER

05.07.2023 Order No.

03. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. This Appeal is taken up today under the heading "To Be Mentioned".

3. Heard learned counsel for the Appellant and learned counsel for the State.

4. Hearing being concluded; Judgment is reserved.

(D. Dash), Judge.

(Dr.S.K.Panigrahi), Signature Not Verified Judge. Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 07-Jul-2023 13:41:24 Gitanjali