Baleswar Goud vs Jagdish Ratha And Others
2023 Latest Caselaw 7332 Ori

Citation : 2023 Latest Caselaw 7332 Ori
Judgement Date : 5 July, 2023

Orissa High Court

Baleswar Goud vs Jagdish Ratha And Others on 5 July, 2023

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                 CRLMC No. 1900 of 2022

                                          Baleswar Goud                                ....           Petitioner
                                                                                                         None
                                                                        -versus-

                                          Jagdish Ratha and others                   .... Opposite Parties
                                                                       Mr. Rajesh Tripathy, A.S.C. for State

                                                      CORAM:
                                                      THE CHIEF JUSTICE

                                                                       ORDER

Order No. 05.07.2023

02. 1. The present petition has been filed by the Petitioner with the following prayer:

"It is therefore humbly prayed that this Hon'ble Court may graciously be pleased to admit this CRLMC application, call for the records and after hearing both the sides be pleased to set-aside/quash the order dtd.06.08.2021 passed by the learned Executive Magistrate, Bhawanipatna in Criminal Misc. Case No.122 of 2021 and judgment/order dtd.23.04.2022 passed by the learned Sessions Judge, Kalahandi, Bhawanipatna in Criminal Revision No.18 of 2021 respectively as at Annexure-1 and 2 and restrained the opposite parties to enter into the disputed land, in the interest of justice."

2. None appears for the Petitioner.

3. The CRLMC is dismissed for non-prosecution.

4. The Superintendent of the concerned Branch is directed to communicate this order to the concerned Subordinate Court forthwith.

(Dr. S. Muralidhar) Signature Not Verified Chief Justice Digitally Signed Signed by: SUMANTA BEHERA S. Behera Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 06-Jul-2023 10:44:55