Achutya Das @ Achutya Kumar Das vs Sagarika Das
2023 Latest Caselaw 7310 Ori

Citation : 2023 Latest Caselaw 7310 Ori
Judgement Date : 5 July, 2023

Orissa High Court

Achutya Das @ Achutya Kumar Das vs Sagarika Das on 5 July, 2023

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                               RPFAM NO.56 OF 2020
                 Achutya Das @ Achutya Kumar Das  ....                  Petitioner
                                                      Mr. Surendra Kumar Biswal,
                                                                       Advocate
                                           -versus-
                 Sagarika Das                              ....     Opp. Party



                       CORAM:
                       JUSTICE K.R. MOHAPATRA

                                       ORDER

Order No.                             05.07.2023

  3.        1.       This matter is taken up through hybrid mode.

2. The Petitioner in this RPFAM seeks to assail the judgment dated 9th August, 2019 (Annexure-1) passed by learned Judge, Family Court, Baripada in CMC No.22 of 2016, whereby the Petitioner has been directed to pay maintenance of Rs.5,000/- per month to the Opposite Party from the date of the order.

3. Mr. Panda, learned counsel for the Petitioner submits that in the meantime, marriage between the parties has already been dissolved by a decree of divorce and the Opposite Party has received the permanent alimony. He, therefore, submits that interest of justice will be best served if an application is moved learned Judge, Family Court, Baripada for variation of the order impugned herein.

4. In view of the above, this Court disposes of the RPFAM with an observation that in the event the Petitioner files an application under Section 127 Cr.P.C. explaining the detail the

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change in circumstances, the same shall be considered in accordance with law.

Urgent certified copy of the order be granted on proper application.





                                                                    (K.R. Mohapatra)
   Rojalin                                                                Judge




Signature Not Verified
Digitally Signed
Signed by: ROJALIN NAYAK

Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 06-Jul-2023 14:18:46