Rajendra Kshirabdhi Tanmaya vs State Of Odisha And Another
2023 Latest Caselaw 982 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLREV No.571 of 2022

            Rajendra Kshirabdhi Tanmaya            ....          Petitioner
            Kanta @ Rajendra Kanhar @ Muna
            Kanhar

                                              Mr. A. Tripathy,
                                              Advocate

                                       -versus-
             State of Odisha and another          ....    Opposite Parties
                                             Mr. S.K.Mishra, A.S.C.

                                              Mr.S.R.Mohapatra, Advocate
                                                        (For O.P. No.2)
                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                       ORDER

30.1.2023.

Order No.

03. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

(Sashikanta Mishra) AKB Judge