Ganesh Bhengra And Anr vs State Of Odisha
2023 Latest Caselaw 940 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    CRLA No.459 of 2019
                        Ganesh Bhengra and Anr.                  ....          Appellants
                                                                      Sk. Zafarulla, Adv.
                                                     -versus-
                        State of Odisha                         ....          Respondent
                                                                 Mr. S.S. Kanungo, AGA


                                  CORAM:
                                  MR. JUSTICE D. DASH
                                  DR. JUSTICE S.K. PANIGRAHI
                                               ORDER

            Order                            27.01.2023
            No.                      (CRLA No.459 and 379 of 2019)

07. 1. Both the matters are taken up through hybrid arrangement (virtual / physical) mode.

2. Heard learned Counsel for the Appellants and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

                    .                                                   (D. Dash)
                                                                          Judge




                                                                   (Dr. S.K. Panigrahi)
                                                                           Judge


B.Jhankar