Preeti Sharma vs Sangram Mohanty
2023 Latest Caselaw 932 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No. 08 of 2022
      Preeti Sharma                           .........                   Appellant
                                                 Mr. S.C. Puspalaka, Advocate
                                              Versus
      Sangram Mohanty                         ..........                Respondent
                                                         Mr. S. Pattnaik, Advocate
      CORAM:
                           JUSTICE S. TALAPATRA
                           JUSTICE SAVITRI RATHO
                                         ORDER

27.01.2023 Order No.

07.

1. This matter is taken up through Hybrid Mode.

2. The parties shall file the statement of their income, resource, qualification and the liability if any by the next date in terms of the judgment Rajnesh vs Neha reported in 2021 (2) SCC

3. Let the matter be listed on 13.02.2023.

                                                              (S. Talapatra)
                                                                   Judge



                                                              (Savitri Ratho)
        puspa                                                     Judge