Rebati Goswami vs State Of Orissa And Others
2023 Latest Caselaw 715 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      FAO No.484 of 2017
                Rebati Goswami                        ....                     Appellant
                                                             Mr. P. Acharya, Advocate
                                                 -Versus -
                State of Orissa and others             ....                 Respondents

Mr. P.K. Panda, Standing Counsel (S &ME Deptt.)

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 20.01.2023

Order No.

1. This matter is taken up through hybrid mode.

7.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

B.C. Tudu