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Motilal Chhatria vs State Of Odisha
2023 Latest Caselaw 451 Ori

Citation : 2023 Latest Caselaw 451 Ori
Judgement Date : 12 January, 2023

Orissa High Court
Motilal Chhatria vs State Of Odisha on 12 January, 2023
          IN THE HIGH COURT OF ORISSA AT CUTTACK
                    CRLA No.431 of 2022
        Motilal Chhatria                     ....          Appellant
                                            Mr. Basudev Pujari, Adv.
                                                  Mr. S.K. Pal, Adv.

                                 -versus-
        State of Odisha                  ....          Respondent
                                        Ms. Samapika Mishra, ASC



                 CORAM:
                 MR. JUSTICE D. DASH
                 DR. JUSTICE S.K. PANIGRAHI
                                 ORDER
Order                           12.01.2023
No.                        I.A. No.829 of 2022

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. The Appellant (Motilal Chhatria) by filing this

application under Section 389 of the Cr.P.C. has prayed

for suspension of execution of sentence imposed upon

him in S.T. Case No.18 of 2019 by the learned Sessions

Judge, Nuapada and his release on bail pending disposal

of this Appeal.

3. Heard.

4. Taking into account the submissions made and on

going through the impugned judgment as well as the

depositions of the prosecution witnesses and further

// 2 //

viewing the other surrounding circumstances, We are not

inclined to accept the prayer, as advanced in the

Application for suspension of execution of sentence and

release of the Appellant on bail pending disposal of the

Appeal.

5. The I.A. is, accordingly, dismissed.

            .                                             (D. Dash)
                                                            Judge



                                                      (Dr. S.K. Panigrahi)
                                                              Judge

                 CRLA No.431 of 2022

04. 1. List this matter for hearing in the week commencing

20th February, 2023.

            .                                             (D. Dash)
                                                            Judge




                                                      (Dr. S.K. Panigrahi)
                                                              Judge
B.Jhankar





 

 
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