Abdulla Sk vs State Of Odisha
2023 Latest Caselaw 433 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       CRLA NO.493 OF 2014

                  Abdulla Sk.                           ....            Appellant
                                                         Sk.Zafarulla, Advocate
                                             -versus-

                  State of Odisha                       ....           Respondent
                                                             Mr.S.K.Nayak, AGA


                            CORAM:
                            MR. JUSTICE D.DASH
                            MR.JUSTICE SASHIKANTA MISHRA
                                        ORDER

11.01.2023 Order No.

14. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Sk.Zafarulla, learned counsel for the Appellant and Mr.S.K.Nayak, learned Additional Government Advocate.

3. Hearing being concluded; Judgment being dictated, as per separate sheet is pronounced in the open Court. The Appeal stands disposed of with modification as to the order of sentence as indicated therein.

(D. Dash) Judge

(Sashikanta Mishra) Judge Gitanjali