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M/S. Big Build Infrastructure & Co vs State Of Odisha And Others
2023 Latest Caselaw 393 Ori

Citation : 2023 Latest Caselaw 393 Ori
Judgement Date : 10 January, 2023

Orissa High Court
M/S. Big Build Infrastructure & Co vs State Of Odisha And Others on 10 January, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.6606 of 2020

            M/s. Big Build Infrastructure & Co.      ....           Petitioner
                                    Mr. P.C. Nayak, Advocate and associates
                                       -versus-
            State of Odisha and others             ....     Opposite Parties
                                    Mr. Ishwar Mohanty, A.S.C. for the State


             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN

                                       ORDER

Order No. 10.01.2023

03. The writ petition is disposed of in terms of judgment dated 7th June, 2021 of this Court in WP(C) No.14924 of 2020 (M/s. Harish Chandra Majhi v. State of Odisha & others).

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Guin

 
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