Sandu Mallick & Others vs Singuna Mallick & Others
2023 Latest Caselaw 378 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   R.S.A NO.138 OF 2016

                   Sandu Mallick & Others        ....                     Appellants


                                               -versus-

                   Singuna Mallick & Others      ....                    Respondents


                             CORAM:
                             MR. JUSTICE D.DASH

                                              ORDER

        Order                                10.01.2023
         No.
            04.    1.     This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr.Achyutananda Routray, learned counsel for the Appellants in the matter of hearing on admission.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge Gitanjali