Jagadish Kishan And Ors vs State Of Orissa
2023 Latest Caselaw 365 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                    JCRLA No.68 of 2015
        Jagadish Kishan and Ors.             ....         Appellants
                                        Mr. Sahsransu Saurav, Adv.
                                           (for Appellant Nos.1 & 2)
                                  -versus-
        State of Orissa                    ....           Respondent
                                               Mr. S.K. Nayak, AGA

                  CORAM:
                  MR. JUSTICE D. DASH
                  DR. JUSTICE S.K. PANIGRAHI
                                  ORDER

Order                            10.01.2023
No.                         I.A. No.120 of 2022

06. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. The Appellant Nos.1(Jagadish Kishan) and 2 ( Ganesh

Kishan) by filing this application under Section 389 of the

Cr.P.C. have prayed for suspension of execution of

sentence imposed upon him in S.T. Case No.226/77 of

2013 by the learned Additional Sessions Judge,

Sundargarh and their release on bail pending disposal of

this Appeal.

3. Heard learned Counsel for the Appellant Nos.1 and 2 as

well as learned Additional Government Advocate for the

State.

// 2 //

4. Taking into account the submissions made and on

going through the impugned judgment as well as the

depositions of the prosecution witnesses and further

viewing the other surrounding circumstances, We are not

inclined to accept the prayer, as advanced in the

Application for suspension of execution of sentence and

release of the Appellant Nos.1 and 2 on bail pending

disposal of the Appeal.

5. The I.A. is, accordingly, dismissed.

            .                                             (D. Dash)
                                                            Judge



                                                      (Dr. S.K. Panigrahi)
                                                              Judge
                 JCRLA No.68 of 2015

07. 1. List this matter in the week commencing 8th May, 2023

along with CRLA No.441 of 2015 and CRLA No.892 of

2019.

            .                                             (D. Dash)
                                                            Judge


                                                      (Dr. S.K. Panigrahi)
                                                              Judge
B.Jhankar