State Of Odisha & Others vs Sabyasachi Lenka & Others
2023 Latest Caselaw 235 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WA No.157 of 2020


                 State of Odisha & Others                     ....           Appellants
                                                              Mr. M. K. Khuntia, AGA

                                                -versus-

                 Sabyasachi Lenka & Others                     ....         Respondents
                                                              Dr. J.K. Lenka, Advocate


                             CORAM:
                             THE CHIEF JUSTICE
                             JUSTICE M. S. RAMAN

                                               ORDER

05.01.2023 Order No.

06. 1. Dr. J.K. Lenka, learned counsel appearing for the Respondents seeks time to study the judgment of this Court dated 26th October, 2021 in W.P.(C) No.6632 of 2019 (State of Odisha & others v. Subha Naryan Mishra & Another).

2. At his request, list on 1st March, 2023.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge MRS/Laxmikant