Maitrirani Biswal vs State Of Odisha & Others
2023 Latest Caselaw 202 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    WP(C) No.4314 of 2016

         Maitrirani Biswal                      .........                  Petitioner

                                               -Versus-

         State of Odisha & Others                ........                 Opp. Parties
                                                                 Mr. D. Nayak, AGA
                                             CORAM:
                                             JUSTICE S. TALAPATRA
                                             JUSTICE SAVITRI RATHO
                                                  ORDER

04.01.2023

Order No.

06. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Analogous matters were heard on merit and reserved for Judgment.

3. Mr. D. Nayak, learned Addl. Government Advocate appearing for the Opposite Parties has submitted that there is no new point taken in this writ petition. Hence, we reserve this petition for Judgment.

4. None appears for the petitioner, when the matter is taken up.

(S. Talapatra) Judge

(Savitri Ratho) Judge Rati Ranjan