Nrusingha Behera vs Brajaraj Das And Another
2023 Latest Caselaw 192 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         RSA No.62 of 2019
                    Nrusingha Behera                         ....        Appellant
                                                             Mr.B.Baug, Advocate

                                               -versus-

                    Brajaraj Das and another                ....      Respondents
                                     Mr.J.K.Naik, Advocate for Caveat Respondent
                               CORAM:
                               JUSTICE B. P. ROUTRAY
                                             ORDER

4.1.2023 Order No.

6. 1. Heard Mr.Baug, learned counsel for the Appellant and Mr. Naik, learned Advocate for Caveat Respondent.

2. Heard further argument. Judgment reserved.

( B.P. Routray) Judge

B.K. Barik