Ghasi Barik (Since vs Smt. B.Bhitti
2023 Latest Caselaw 1061 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    SA NO.254 OF 1996

                   Ghasi    Barik   (Since ....                         Appellants
                   Dead) by his LRs                               Mr.B.K.Patnaik,
                                                                        Advocate
                                               -versus-

                   Smt. B.Bhitti               ....                     Respondent
                   Appayamma                              Mr.D.R.Bhokta, Advocate


                             CORAM:
                             MR. JUSTICE D.DASH

                                              ORDER

31.01.2023 Order No.

20. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard learned counsel for the Appellants and learned counsel for the Respondents.

3. The hearing being concluded; judgment is reserved.

(D.Dash) Judge Gitanjali