Soumendra Nandan vs Unknown
2023 Latest Caselaw 1780 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CLREV No. 406 of 2018

             Soumendra Nandan                    ....                   Petitioner
             Dasmohapatra
                                                 Mr. R.S. Rao, Sr. Advocate with
                                                      Mr. S. Mohanty, Advocate
                                               -Versus -
             State of Odisha (Vig.)            ....                    Opp.Party
                                                         Mr. Sangram Das, Adv.
                                                (Standing Counsel for Vigilance)
                          CORAM:
                            JUSTICE SASHIKANTA MISHRA

                                         ORDER_
                                         24.02.2023

Order No.    1.    This matter is taken up through hybrid mode.
   16.
             2.     Heard arguments.
    .

3. Hearing complete. Judgment reserved.

4. Parties may file their written note of submissions along with citations.

(Sashikanta Mishra) Judge A.K. Rana