M/S. Steel Authority Of India Ltd vs Sales Tax Officer
2023 Latest Caselaw 1757 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                              TREV Nos. 1, 2, 3, 4 and 5 of 2001

              M/s. Steel Authority of India Ltd.        ....          Petitioner
                                       Mr. Chandra Madhab Singh, Advocate
                                         -versus-
              Sales Tax Officer, Rourkela-1 Circle     .... Opposite Parties
              and others
                               Mr. Sunil Mishra, Additional Standing Counsel

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M.S. RAMAN
                                          ORDER

Order No. 23.02.2023

17. 1. Hearing concluded.

2. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera