I. Ravi Kumar vs State Of Odisha
2023 Latest Caselaw 1643 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLREV No. 526 of 2022

            I. Ravi Kumar                           ....                     Petitioner


                                                            Mr. G. Sahu, Advocate
                                               -Versus -
            State of Odisha                           ....              Opposite Party
                                                                      Mr. N. Pratap,
                                                                                ASC

                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 21.02.2023 Order No.

8. 1. This matter is taken up through hybrid mode.

2. Learned State Counsel has submitted list of judgments to be relied upon by him while arguing the case after serving a copy thereof on Mr. G. Sahu, learned counsel for the petitioner.

3. Mr. Sahu requests for time to go through the said judgments in order to make his submissions.

4. List this matter on 28th February, 2023.

5. Interim order passed earlier shall continue till the next date.

(Sashikanta Mishra) Judge

B.C. Tudu