Suraj Mandal vs State Of Odisha
2023 Latest Caselaw 1531 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 BLAPL No. 4298 of 2022

             Suraj Mandal                         ....                      Petitioner

                                                         Mr. N.R. Sahoo, Advocate
                                             -Versus -
             State of Odisha                       ....            Opposite Parties
                                                                 Mr. S.K. Mishra,
                                                     Additional Standing Counsel

                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

ORDER_ 17.02.2023 BLAPL Nos. 4298, 4296, 4297 and 4299 of 2022 Order No.

6. 1. These matters are taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

B.C. Tudu