Maria Kadaisma @ Kadaiska @ vs State Of Odisha & Others
2023 Latest Caselaw 1477 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    W.P.(C) No.13508 of 2010

             Maria Kadaisma         @   Kadaiska        @ ....           Petitioner
             Salmina
                                               Mr.Prasanta Kumar Jena, Advocate

                                             -versus-
             State of Odisha & Others                ....    Opposite Parties
                                Mr. Ishwar Mohanty, Addl. Standing Counsel
                                                  Mr. P.K. Parhi, DSGI with
                       Mr. Bhabanishankar Rayaguru, CGC for Opp.Party No.5

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE M. S. RAMAN

                                         ORDER

14.02.2023 Order No.

6. 1. Heard learned counsel for the parties.

2. Hearing concluded.

3. Judgment/order is reserved.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge

Aks