Sureswar Mishra And Another vs State Of Odisha
2023 Latest Caselaw 1411 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                BLAPL Nos. 351, 346,349,447,472,473,
                   474,475,483,505,538,561,562,563,671,672,779,780,781,804 of 2023

                   Sureswar Mishra and another       ....                 Petitioners
                                                  Mr. Asok Mohanty, Sr. Advocate

                                               -versus-

                   State of Odisha                   ....             Opposite Party
                                                           Mr. P.K. Maharaj, ASC

                                     CORAM: JUSTICE V. NARASINGH

                                             ORDER

09.02.2023 Order No.

01. 1. On the consent of the parties, BLAPL No.351 of 2023 is treated as a lead case.

2. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge PKS