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Sree Metaliks Ltd. vs Punjab National Bank
2023 Latest Caselaw 1398 Ori

Citation : 2023 Latest Caselaw 1398 Ori
Judgement Date : 9 February, 2023

Orissa High Court
Sree Metaliks Ltd. vs Punjab National Bank on 9 February, 2023
                 N THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.32768 of 2022

                 Sree Metaliks Ltd., Keonjhar          ....          Petitioner

                                                       Mr. S. Ray, Advocate.

                                         -versus-.

                 Punjab National Bank, BBSR & ....        Opp. Parties
                 another
                                             Mr. B.K. Rao, Advocate.

                                    CORAM:
                           DR. JUSTICE S.K. PANIGRAHI
                                        ORDER
Order No.                               09.02.2023

       4.   1.      This matter is taken up through Hybrid Arrangement.

2. Heard Mr. S. Ray, learned counsel for the petitioner

and Mr. B.K. Rao, learned counsel for the Bank.

3. Learned counsel for the Bank files Vakalatnama and

preliminary counter affidavit in Court today. The same be

kept on record.

4. Hearing is concluded and Judgment /Order is

reserved.

5. Written note of submissions, if any, shall be filed by

13.02.2023.

(Dr. S.K. Panigrahi) Judge amit // 2 //

 
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