Ratanlal Jain vs Ram Awatar Agrawal
2023 Latest Caselaw 1396 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLMC No.2514 of 2016


                 Ratanlal Jain                       ....      Petitioner
                                             Mr.G.K.Acharya,Sr. Advocate

                                 -versus-
                 Ram Awatar Agrawal       ....      Opp. Party
                                     Ms.R.Rajgarhia, Advocate
                                  CORAM:
                          JUSTICE G. SATAPATHY

                                          ORDER

Order No.                               09.02.2023

   05.      1.     This    matter       is    taken   up     through    Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard Mr.G.K.Acharya, learned Senior Counsel for the petitioner and Ms. Ruchi Rajgarhia, learned counsel for opposite party.

3. Hearing is concluded and judgment is reserved. Any of the party wish to file written note of submission, they may file written note of submission within three working days.

( G. Satapathy) Judge

Kishore