Dhana @ Dhaneswar Barik vs State Of Odisha
2023 Latest Caselaw 1243 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                         BLAPL No.6130 of 2022

              Dhana @ Dhaneswar Barik ....                  Petitioner

                                 Mr. A. Das, Advocate

                                       -versus-

              State of Odisha                     ....     Opp. Party

                                 Mr. P. B. Tripathy,
                                 Addl. Standing Counsel


                                 CORAM:
                            JUSTICE S.K. SAHOO
                                   ORDER

Order No. 07.02.2023

03. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Learned Registrar (Judicial) of this Court shall send an e-mail to the learned J.M.F.C., Ranpur for sending the xerox copies of the police papers of G.R. Case No. 37(A) of 2009 as well as the copy of the judgment in the split up trial through e-mail so as to reach this Court on or before 15th February 2023.

List this matter on 20th February 2023.

( S.K. Sahoo) Judge

PKSahoo