Surendra Prasad Singh vs Unknown
2023 Latest Caselaw 1198 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C). No.14209 of 2010
        Surendra Prasad Singh                       ....               Petitioner(s)
                                                                   Mr.B.Seth.Adv.


                                         -versus-
        General manager, Lakhanpur Area.            ....             Opp.Party(s)
        Mahanadi Coal Fields Ltd. & Ors.                   Mr.S.Mohanty, Adv.


               CORAM:
                    JUSTICE BISWANATH RATH
                                ORDER

Order                          03.02.2023
No.26

1. Heard learned counsel appearing for the parties. Hearing concluded and judgment is reserved.

2. Learned counsel appearing for the parties undertake to file their respective written notes of submission along with notes of citations at least within a period of one week hence. This Court grants one week time for filing of the same.

(Biswanath Rath) Judge

Sks