Bibekananda Satpathy vs Unknown
2023 Latest Caselaw 1108 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C). No.5939 of 2011
        Bibekananda Satpathy                      ....              Petitioner(s)
                                                          Mr.N.K.Acharya,Adv.

                                                                                ,
                                       -versus-
        Mukunda Sahoo & Ors.                      ....            Opp.Party(s)
                                                        Mr.S.Ghose, AGA
                                                       Mr.D.P.Mohanty, Adv.


               CORAM:
                    JUSTICE BISWANATH RATH
                                ORDER

Order                          01.02.2023
No.13

1. Heard learned counsel appearing for the parties. Hearing concluded and judgment is pronounced in open Court in separate sheets.

(Biswanath Rath) Judge

Sks