Kabita Jena And Others vs Rajat Kumar Mishra And Others
2023 Latest Caselaw 15902 Ori

Orissa High Court

Kabita Jena And Others vs Rajat Kumar Mishra And Others on 11 December, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

       IN THE HIGH COURT OF ORISSA AT CUTTACK
               W.A. Nos. 1822, 1561and 2539 of 2023

W.A. No.1822 of 2023
Kabita Jena and others                     ....         Appellants
             Mr. Budhadev Routray, Senior Advocate assisted by
                                   Mr. Jagdish Biswal, Advocate
                            -versus-
Rajat Kumar Mishra and others             ....       Respondents
                         Mr. Manoj Kr. Mishra, Senior Advocate
     assisted by Mr. S. Senapati, Advocate for Resp. Nos.1 to 16
                             Mr. P.K. Mohanty, Senior Advocate
    assisted by Ms. K. T. Mudali, Advocate for Resp. Nos.18 & 19 &
             Mr. J.P. Pattnaik, Government Advocate along with
               Mr. R.N. Mishra, Addl. Govt. Advocate for State


W.A. No.1561 of 2023
Satyabrata Nayak and others                ....         Appellants
                                  Mr. B.S. Tripathy-1, Advocate
                            -versus-
Rajat Kumar Mishra and others            ....        Respondents
                        Mr. Manor Kr. Mishra, Senior Advocate
    assisted by Mr. S. Senapati, Advocate for Resp. Nos.1 to 16,
                             Mr. P.K. Mohanty, Senior Advocate
  assisted by Ms. K. T. Mudali, Advocate for Resp. Nos.18 & 19
             Mr. J.P. Pattnaik, Government Advocate along with
                Mr. R.N. Mishra, Addl. Govt. Advocate for State

W.A. No.2539 of 2023
The Secretary, Odisha Public Service      ....         Appellants
Commission and another
                             Mr. P.K. Mohanty, Senior Advocate
                         assisted by Ms. K. T. Mudali, Advocate
                            -versus-
Rajat Kumar Mishra and another            ....       Respondents
                         Mr. Manoj Kr. Mishra, Senior Advocate
  assisted by Mr. S. Senapati, Advocate for private Respondents
             Mr. J.P. Pattnaik, Government Advocate along with
               Mr. R.N. Mishra, Addl. Govt. Advocate for State


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                     CORAM:
                    ACTING CHIEF JUSTICE DR. B.R. SARANGI
                    MR. JUSTICE MURAHARI SRI RAMAN

                                                              ORDER

Order No. 11.12.2023

05. 1. Heard learned counsel for the parties.

2. Hearing concluded. Judgment is reserved.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE SK Jena/Secy.