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Atala Tirupati Rao @ Atala vs State Of Odisha & Anr. .... Opposite ...
2023 Latest Caselaw 15840 Ori

Citation : 2023 Latest Caselaw 15840 Ori
Judgement Date : 8 December, 2023

Orissa High Court

Atala Tirupati Rao @ Atala vs State Of Odisha & Anr. .... Opposite ... on 8 December, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CRLREV No.254 of 2023

                                 Atala Tirupati Rao @ Atala            ....            Petitioners
                                 Mohan Rao & Ors.
                                                                            Mr. S. K. Dash, Adv.
                                                           -versus-
                                 State of Odisha & Anr.               ....      Opposite Parties
                                                                           Mr. D. Mund, A.G.A.
                                                                           Mr. P. C. Panda, Adv.
                                                                                      (for O.P.2)

                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI
            Order                                          ORDER
            No.                                           08.12.2023
             06.                 1.      This   matter    is taken up         through     hybrid

                                 arrangement.

2. Heard learned counsel for the Parties.

3. At the outset, learned counsel for the Petitioner

submits that he does not want to press this CRLREV in

respect of Petitioner Nos. 3 and 4.

4. Accordingly, this CRLREV is disposed of as not

pressed in respect of Petitioners Nos.3 and 4.

5. So far as the Petitioner Nos. 1 and 2 are concerned,

hearing is concluded. Judgment/ order is reserved.

Signature . Not Verified (Dr. S.K. Panigrahi) Digitally Signed Signed by: SUMITRA NAYAK Judge Designation: Jr. Stenographer Reason:Sumitra Authentication Location: Odisha High Court,Cuttack Date: 09-Dec-2023 13:54:47

 
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