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Braja Patel And Others vs Chandramani Nayak
2023 Latest Caselaw 15577 Ori

Citation : 2023 Latest Caselaw 15577 Ori
Judgement Date : 4 December, 2023

Orissa High Court

Braja Patel And Others vs Chandramani Nayak on 4 December, 2023

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       S.A. No.27 of 1989

                                    Braja Patel and others                             Appellants
                                                               Mr. B. Das, Advocate appearing on
                                                                 behalf of Mr. N.C. Pati, Advocate
                                                               -versus-
                                    Chandramani Nayak                     ....          Respondent
                                                                                             None
                                                        CORAM:
                                               MR. JUSTICE A.C. BEHERA

                                                               ORDER
       Order No.                                              04.12.2023
             04.               1.      This matter is taken up through Hybrid Arrangement (Virtual
                               /Physical Mode).

2. Heard learned counsels for the appellant.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

 
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