Manguli Maharana vs State Of Orissa & Another .... Opp. ...
2023 Latest Caselaw 15445 Ori

Orissa High Court

Manguli Maharana vs State Of Orissa & Another .... Opp. ... on 1 December, 2023

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CRLMC No. 4272 of 2023
                                     Manguli Maharana                       ....              Petitioner
                                                                            Mr. R.K. Pattanaik, Advocate

                                                                 -versus-
                                     State of Orissa & another              ....           Opp. Parties
                                                                                    Mr. S.R. Roul, ASC
                                                                                     Mr. B.P.B.Bahali,
                                                                                         Adv. for O.P.2


                                                 CORAM:
                                                 JUSTICE CHITTARANJAN DASH

                                                          ORDER

Order No. 01.12.2023

02. 1. Learned counsel for Opp. Party No.2 read out the operative portion of the judgment which has already been passed on 31st October, 2023.

2. In view of the above, the present CRLMC Application has become infructuous, which is disposed of accordingly.

(Chittaranjan Dash) Judge

S.K. Parida

Designation: ADR-cum-ADDL. PRINCIPAL SECRETARY

Location: ORISSA HIGH COURT, CUTTACK Date: 02-Dec-2023 13:45:09