Dilpreet Singh Chhabra vs Income Tax Officer
2023 Latest Caselaw 9775 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No. 16689 of 2023

            Dilpreet Singh Chhabra                 ....             Petitioner

                                               Mr. S. Ray, Senior Advocate
                                        -versus-

            Income Tax Officer, Ward-1,            ....      Opposite Parties
            Rourkela and others

                                          Mr. S.S. Mohapatra,
                                         Sr. Standing Counsel (Revenue)


                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE SANJAY KUMAR MISHRA
                                         ORDER

22.08.2023 W.P.(C) no.16689 of 2023 and I.A. no.12695 of 2023 Order No.

2. 1. Mr. Ray, learned senior advocate appears on behalf of

applicant-assessee and submits, the writ petition was dealt with by

judgment dated 17th July, 2023. However, direction to file revised

return for assessment year 2018-19 could not be availed of by

applicant because the portal does not allow for it. Hence, the

application with prayer for appropriate modification of the judgment.

2. Mr. Mohapatra, learned advocate, Senior Standing Counsel

appears on behalf of revenue and prays for adjournment to obtain

instruction. Mr. Ray prays for extension of the period directed by the

// 2 //

judgment. Mr. Mohapatra submits, revenue is aware of the direction

and also the modification application. In the circumstances, no

direction need specifically be made at the stage.

3. List on 12th September, 2023.

(Arindam Sinha) Judge

(S.K. Mishra) Judge Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 22-Aug-2023 17:50:11