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Ranjulata Das @ Dutta vs Paresh Kumar Das
2023 Latest Caselaw 9774 Ori

Citation : 2023 Latest Caselaw 9774 Ori
Judgement Date : 22 August, 2023

Orissa High Court
Ranjulata Das @ Dutta vs Paresh Kumar Das on 22 August, 2023
             IN THE HIGH COURT OF ORISSA AT CUTTACK
                         MATA No. 37 of 2023
      Ranjulata Das @ Dutta                  ....               Appellant
                                                  Mr. S. Nanda, Advocate
                                  -versus-
      Paresh Kumar Das                       ....              Respondent

                       CORAM:
                      JUSTICE BISWANATH RATH
                      JUSTICE M.S.SAHOO

                                         ORDER
Order No.                               22.08.2023

 1.    1.    As undertaken, synopsis and date chart will be brought
       within three working days.

2. Heard the submission of Shri Nanda, learned counsel for appellant. Even though Shri Nanda brings the appeal on several grounds vide ground nos.C & D to challenge the impugned order passed in consideration of application filed under Section 9 of the Hindu Marriage Act, however, takes this Court to an additional ground by way of F.I.R. instituted in the meantime by the petitioner on a subsequent event taking place caused by the husband herein, this Court considering this is statutory appeal, is not in a position to undertake any exercise through any document involving any incident taking place after the trial is over. This Court, therefore, declining to entertain the appeal on the ground E, however, finds there has been other grounds to entertain the appeal particularly ground nos.C & D.

3. Admit.

// 2 //

4. Issue notice to the respondent by registered post/speed post with A/D for which requisites shall be filed by day after tomorrow.

........................... (Biswanath Rath) Judge

.....................

(M.S.Sahoo) Judge I.A. No. 46 of 2023

2. There shall be stay operation of the impugned judgment dated 4.11.2022 passed by the learned Family Court, Bhadrak in Civil Proceeding No. 306 of 2018.

........................... (Biswanath Rath) Judge

.....................

(M.S.Sahoo) dutta Judge

Signature Not Verified Digitally Signed Signed by: AJIT KUMAR DUTTA Reason: Authentication Location: ohc Date: 24-Aug-2023 21:52:26

 
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