M/S. Utkal Alloys Pvt. Ltd vs Sales Tax Officer
2023 Latest Caselaw 9713 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             O.J.C. No.14950 of 2001

          M/s. Utkal Alloys Pvt. Ltd.                 .....                                  Petitioner
                                                                  Mr. Jagabandhu Sahoo, Sr. Advocate
                                                      Vs.
          Sales Tax Officer, Rourkela-I               .....                               Opposite Parties
          Circle, Sundargarh & Another
                                                      Mr. Sunil Mishra, Standing Counsel for Revenue

                             CORAM:
                                 DR. JUSTICE B.R. SARANGI
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                             ORDER

21.08.2023 Order No. This matter is taken up through hybrid mode.

2. Heard Mr. Jagabandhu Sahoo, learned Senior Counsel appearing for the Petitioner and Mr. Sunil Mishra, learned Standing Counsel appearing for the Department.

3. Both learned counsels appearing for the parties unequivocally stated that the case of the Petitioners is covered by the judgment of this Court in Shree Jagannath Packers and Ors. Vs. State of Orissa and Ors., MANU/OR/0328/2004. Therefore, direction may be issued to the authority to consider the case of the Petitioners in the light of the aforesaid judgment.

3. Accordingly, the present petition stands disposed of in terms of the judgment dated 14.09.2004 passed in Shree Jagannath Packers and Ors.(supra).

(DR. B.R. SARANGI) JUDGE

Signature Not Verified (M.S. RAMAN) Digitally Signed Signed by: LAXMIKANT MOHAPATRA JUDGE Laxmikant Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 21-Aug-2023 17:18:05