Bargarh Sub-Divisional House vs Unknown
2023 Latest Caselaw 8965 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      W.P.(C)No.6025 of 2023
                                       Bargarh Sub-Divisional House   ....       Petitioner
                                       Building Co-operative Society
                                       Ltd. Bargarh

                                                                               Mr.Laxminarayan Patel, Adv.
                                                                     -versus-
                                       State of Odisha & others            ....                 Opp.Parties
                                                                                     Mr. Ch.S.Mishra,AGA




                                               CORAM:
                                               DR. JUSTICE S.K. PANIGRAHI

                          Order                                    ORDER
                          No.                                     09.08.2023

06 1. This matter is taken up by hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

( Dr.S.K. Panigrahi) Judge LB

Digitally Signed Signed by: LINGARAJ BEHERA Designation: Sr. Stenographer Reason: Authentication Location: Orissa High Court, Cutackt Date: 10-Aug-2023 19:11:24