Soubhagini Patra vs The Executive Engineer ...
2023 Latest Caselaw 8958 Ori

Citation : 2023 Latest Caselaw 8958 Ori
Judgement Date : 9 August, 2023

Orissa High Court

Soubhagini Patra vs The Executive Engineer ... on 9 August, 2023

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                               RVWPET No.101 of 2023

                                           Soubhagini Patra                          ....          Petitioner
                                                           Mr. S.K. Sarangi, Senior Advocate assisted by
                                                                               Mr. S.K. Sarangi, Advocate
                                                                     -versus-
                                           The Executive Engineer (Electrical)      .... Opposite Parties
                                           TPCODL, Bhubaneswar and another
                                                                                                    None

                                                      CORAM:
                                                      THE CHIEF JUSTICE
                                                      JUSTICE SAVITRI RATHO

                                                                        ORDER

09.08.2023 Order No.

01. 1. Mr. S.K. Sarangi, learned Senior Advocate appearing for the Petitioner has sought for a short accommodation for filing the certified copy of the judgment.

2. The request is allowed. Let the matter be listed on 31st August, 2023. In the meanwhile, certified copy of the judgment shall be filed.

(S. Talapatra) Chief Justice

(Savitri Ratho) Judge S.K. Guin

Signature Not Verified Digitally Signed Signed by: SUBASH KUMAR GUIN Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack Date: 11-Aug-2023 21:00:56