Susanta Kumar Parida vs Union Of India And Others
2023 Latest Caselaw 8956 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   W.P.(C) No. 21895 of 2015

                                  Susanta Kumar Parida              ....               Petitioner

                                                                            Mr. Niranjan Lenka,
                                                                                       Advocate
                                                                -Versus -
                                  Union of India and others                       Opp. Parties
                                                                     ....
                                                                                Mr. A. Mohanty,
                                                                                        (C.G.C.)
                                                CORAM:
                                                  JUSTICE SASHIKANTA MISHRA

                                                          ORDER

09.08.2023

W.P.(C) Nos. 21895, 21899 & 21906 of 2015 Order No.

25. 1. These matters are taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations within a week.

(Sashikanta Mishra) Judge

B.C.Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 10-Aug-2023 17:14:30