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State Of Odisha And Others vs K. Rabindra Kumar Patra And
2023 Latest Caselaw 8809 Ori

Citation : 2023 Latest Caselaw 8809 Ori
Judgement Date : 8 August, 2023

Orissa High Court
State Of Odisha And Others vs K. Rabindra Kumar Patra And on 8 August, 2023
                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P (C) No. 6702 of 2020

               State of Odisha and others                    .....                           Petitioners
                                                                                 Mr. A.K. Mishra, AGA
                                                             Vs.
               K. Rabindra Kumar Patra and                   .....                       Opposite Parties
               others

                                CORAM:
                                   DR. JUSTICE B.R. SARANGI
                                   MR. JUSTICE MURAHARI SRI RAMAN
                                                                   ORDER

08.08.2023 Order No. This matter is taken up through hybrid mode.

03. 2. Heard.

3. As it appears, the order impugned has been passed in the year 2018 and the writ petition has been filed in 2020 and in the meantime more than one and half years have passed. Therefore, the writ petition suffers from delay and laches.

4. In that view of the matter, this Court is not inclined to entertain this writ petition at this belated stage, as the writ petition suffers from delay and laches, in view of the judgment/order of this Court in the case of State of Odisha v. Surama Manjari Das (W.P.(C) No. 15763 of 2021 dismissed on 16.07.2021), which has been confirmed by the apex Court, vide order dated 05.04.2023 in S.L.P.(C) Diary No. 9259 of 2023.

5 Accordingly, the writ petition merits no consideration and the same is hereby dismissed.

                                                                             (DR. B.R. SARANGI)
                                                                                  JUDGE


Signature Not Verified
Digitally Signed    Ashok

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant (M.S. RAMAN) Reason: Authentication Location: HIGH COURT OF ORISSA JUDGE Date: 09-Aug-2023 11:17:16

 
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