Ranjan Kumar Patasani & Another vs State Of Odisha
2023 Latest Caselaw 8649 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK


                              CRLMC No.1114 of 2023


            Ranjan Kumar Patasani & another        ....           Petitioners

                                            Mr. Manas Chand, Advocate


                                       -versus-
            State of Odisha                        ....       Opposite Party

                                           Mr. S.N.Das, A.S.C.


            CORAM:

                      JUSTICE SASHIKANTA MISHRA


                                       ORDER

04.8.2023.

Order No.

7. 1. This matter is taken up through virtual mode.

2. As directed the Court below has submitted an explanation stating that out of inadvertence due to pressure of work he had failed to put his initials after scoring of the order dated 18th November, 2022. He has also begged excuse for his unintentional mistake.

// 2 //

3. Considering the submissions, the explanation is accepted. The Officer concerned is directed to remain more careful in future.

4. Hearing concluded and judgment is reserved.

(Sashikanta Mishra) AKB Judge

Signature Not Verified Digitally Signed Signed by: ASHOK KUMAR BEHERA Designation: A.R.-CUM-SR.SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack